Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 85] [Entire Act] Union of India - Section Section 8 in The Criminal Law (Amendment) Act, 2005 8. Omission of section 25 of Act 25 of 2005 .- Section 25 of the Code of Criminal Procedure (Amendment) Act, 2005 shall be omitted.
