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[Cites 0, Cited by 0] [Section 33B] [Entire Act]

State of Rajasthan - Subsection

Section 33B(5) in Govind Guru Tribal University at Banswara Act, 2012

(5)Where in the case of an autonomous college, institution or department, the autonomous status conferred under section 33A is withdrawn by an order made under subsection (4), such college, institution or department, as the case may be, shall cease to have an autonomous status from the date specified in the order.]