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Union of India - Section

Section 28 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

28. The Nifty Index Fund (NIF) published on May 20, 2000, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R-239/SPD -120/99-2000 dated the 17th April, 2000.