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Patna High Court - Orders

Most.Kewala Devi @ Kewala Devi vs Smt.Krishna Devi & Ors on 1 July, 2009

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    C.R. No.726 of 2007
                        MOST.KEWALA DEVI @ KEWALA DEVI & ANR.
                                          Versus
                        SMT.KRISHNA DEVI @ KRISHNA DEVI & ANR.
                                         -----------


 02/      01.07.2009

After some arguments learned counsel for the petitioners seeks permission to withdraw this civil revision. Accordingly, this civil revision is dismissed as withdrawn. 

harish/                                         ( S.N.Hussain, J)