Bombay High Court
Sara Chemicals And Consultants vs Deepak Nitrite Limited on 14 October, 2022
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 3193 OF 2022
In
Commercial Arbitration Petition 308 OF 2022
Sara Chemicals And Consultants ....PETITIONER
V/S
Deepak Nitrite Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 14th October, 2022 P.C. :
Due to paucity of time, stand over to 02/12/2022. Interim order, if any, to continue till then.
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