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Bombay High Court

Sara Chemicals And Consultants vs Deepak Nitrite Limited on 14 October, 2022

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INTERIM APPLICATION NO. 3193 OF 2022
                                In
           Commercial Arbitration Petition 308 OF 2022

 Sara Chemicals And Consultants                           ....PETITIONER
             V/S
 Deepak Nitrite Limited                                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 14th October, 2022 P.C. :

Due to paucity of time, stand over to 02/12/2022. Interim order, if any, to continue till then.
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