Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 63A in The Prevention of Food Adulteration Rules, 1955 63A. [] [Rule 63 re-numbered as Rule 63A by G.S.R. 283 (E), dated 26th March, 1983 (w.e.f. 26-3-1983).] Restriction on use of flavouring agents. - The use of the following flavouring agents are prohibited in any article of food, namely:-
