Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(d) in The Orissa Boat Rules, 2004 (d)"Class-I boats" means barges or flats constructed of iron or wood or Fibre Reinforced Plastic (FRP) or Ferro-Cement, ship shape and with straight keel;
