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State of Tamilnadu - Section

Section 410I in The Coimbatore City Municipal Corporation Act, 1981

410I. Penalty.

- Whoever, contravenes any of the provisions of this Chapter or any rule or order made thereunder or obstructs lawful exercise of any power conferred by or under this Chapter shall be punished with imprisonment for a term which may extend to three years or with fine which may extend to ten thousand rupees or with both.