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State of Haryana - Section

Section 6 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

6. Receipt for Payment of toll.

- [Section 3]. - The Toll Inspector shall, on receipt of the toll specified in the Schedule to the Act, fill up a receipt in quadruplicate in form A and deliver three counterfoils thereof to the driver, owner or the person incharge of the mechanical vehicle in repect of which the toll has been paid and retain the fourth in his office.