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State of Rajasthan - Section

Section 72 in Rajasthan Minor Mineral Concession Rules, 2017

72. e-Payment.

- All type of fee, penalty, dues, dead rent, royalty or any other payment payable under these rules shall be made through e-payment only.Provided that the Mining Engineer or Assistant Mining Engineer concerned may deposit any payment manually in case of technical problem in the system. In such case, as soon as the system starts working, the Mining Engineer or Assistant Mining Engineer concerned shall upload such manual deposits in the online system.