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State of Gujarat - Section

Section 37 in Dr. Babasaheb Ambedkar Open University Act, 1994

37. Protection of action taken in good faith.

- No suit or other legal proceedings shall lie against any officer, employee or authority of the University for anything which is in good faith done or intended to be done in pursuance of any of the provisions of this Act the Statutes, the Ordinances, the Regulations or the Rules.