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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(1)(f) in Telangana Value Added Tax Act, 2005

(f)shall have power to enter and search any office, shop, godown, vessel, receptacle or vehicle or any other place of a carrier or bailee where goods are delivered to such carrier or bailee for transmission.