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NCT Delhi - Section

Section 40 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

40. Medical Officer may add to or vary diet in certain cases.

- The Medical Officer may, in his discretion make any addition to or alternation in the diet for the sick, convalescents, the aged and the yolling and in respect of gangs specially employed, which he may deem necessary on medical grounds.