Section 3(1)(a) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(a)The organisation having "Protected System" shall constitute an Information Security Steering Committee under the chairmanship of Chief Executive Officer/Managing Director/Secretary of the organisation.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(1)(a) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018