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[Cites 0, Cited by 0] [Section 102(5)] [Section 102] [Entire Act]

State of Maharashtra - Subsection

Section 102(5)(c) in The Maharashtra Universities Act, 1994

(c)the development and programme fund shall be utilised in the manner consistent with the object of the programmes for which a suitable code will be adopted to include the guidelines of the funding agency on expenditure and audit, to be granted and approved by the Management Council.