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Delhi High Court - Orders

Lifestyle Equities C.V. And Ors vs Amazon Sellers Service Private Limited ... on 4 May, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 1015/2018 & I.A. 2739/2019, 6004/2019
                                LIFESTYLE EQUITIES C.V. AND ORS.            ..... Plaintiffs
                                              Through: Mr. Amit Sibal, Senior Advocate with
                                              Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Aditya
                                              Goel, Mr. Deepankar Mishra, Mr. Saksham
                                              Dhingra and Mr. Vinay Tripathi, Advocates.

                                                    versus

                                AMAZON SELLERS SERVICE
                                PRIVATE LIMITED & ANR.                    ..... Defendants
                                              Through: Ms. Sneha Jain, Mr. Devvraj Joshi
                                              and Mr. Angad S. Makkar, Advocates for D-1.
                                              Mr. Jayant Metha, Senior Advocate with
                                              Mr.Maanav Kumar, Ms. Priya Vats and Ms. Smiti
                                              Verma, Advocates for D-2.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 04.05.2022 I.A. 5740/2022 (for early hearing, by Plaintiffs) Present application has been preferred on behalf of the Plaintiffs for early hearing of I.A. Nos. 9105/2018, 742/2019, 2739/2019, 6004/2019, 17397/2018 and 12420/2019.

Mr. Amit Sibal, learned Senior Counsel appearing on behalf of the Plaintiffs submits that the present application is infructuous.

Application is disposed of as infructuous.

CS(COMM) 1015/2018 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:06.05.2022 16:11:12

I.A. 9105/2018 (under Order 39 Rules 1 and 2, CPC, by Plaintiffs), 17397/2018 (under Order 39 Rule 2A, CPC, by Plaintiffs), 742/2019 (under Order 7, Rule 11, CPC, by Defendant No.2) & 12420/2019 (under Order 11 Rule 7(a), by Plaintiffs) List for hearing on 24.05.2022.

JYOTI SINGH, J MAY 04, 2022/rk CS(COMM) 1015/2018 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:06.05.2022 16:11:12