Delhi High Court - Orders
Lifestyle Equities C.V. And Ors vs Amazon Sellers Service Private Limited ... on 4 May, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1015/2018 & I.A. 2739/2019, 6004/2019
LIFESTYLE EQUITIES C.V. AND ORS. ..... Plaintiffs
Through: Mr. Amit Sibal, Senior Advocate with
Mr. Mohit Goel, Mr. Sidhant Goel, Mr. Aditya
Goel, Mr. Deepankar Mishra, Mr. Saksham
Dhingra and Mr. Vinay Tripathi, Advocates.
versus
AMAZON SELLERS SERVICE
PRIVATE LIMITED & ANR. ..... Defendants
Through: Ms. Sneha Jain, Mr. Devvraj Joshi
and Mr. Angad S. Makkar, Advocates for D-1.
Mr. Jayant Metha, Senior Advocate with
Mr.Maanav Kumar, Ms. Priya Vats and Ms. Smiti
Verma, Advocates for D-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.05.2022 I.A. 5740/2022 (for early hearing, by Plaintiffs) Present application has been preferred on behalf of the Plaintiffs for early hearing of I.A. Nos. 9105/2018, 742/2019, 2739/2019, 6004/2019, 17397/2018 and 12420/2019.
Mr. Amit Sibal, learned Senior Counsel appearing on behalf of the Plaintiffs submits that the present application is infructuous.
Application is disposed of as infructuous.
CS(COMM) 1015/2018 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:06.05.2022 16:11:12I.A. 9105/2018 (under Order 39 Rules 1 and 2, CPC, by Plaintiffs), 17397/2018 (under Order 39 Rule 2A, CPC, by Plaintiffs), 742/2019 (under Order 7, Rule 11, CPC, by Defendant No.2) & 12420/2019 (under Order 11 Rule 7(a), by Plaintiffs) List for hearing on 24.05.2022.
JYOTI SINGH, J MAY 04, 2022/rk CS(COMM) 1015/2018 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:06.05.2022 16:11:12