Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act] State of West Bengal - Subsection Section 388(1)(a) in The Calcutta Municipal Corporation Act, 1980 (a)any lamp or any appurtenance of any lamp or lamp post or lamp iron set up in any public street or any public place;