Rajasthan High Court - Jaipur
Vakrangee Limited vs The Union Of India on 12 January, 2023
Bench: Pankaj Mithal, Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 18646/2022
Vakrangee Limited
----Petitioner
Versus
The Union Of India
----Respondent
For Petitioner(s) : Mr. Prakash Shah with Mr. H.V. Nandwana & Mr. Y.V. Nandwana For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat, Mr. Aditya Singh, Ms. Devyani Rathore & Mr. Chandra Vikram Singh Ratnawat Mr. Anand Sharma for Union of India with Mr. Namandeep Singh HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 12/01/2023 Arguments heard and concluded.
Judgment reserved.
(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ NAVAL KISHOR/RAJAT/66 (Downloaded on 14/01/2023 at 12:44:28 AM) Powered by TCPDF (www.tcpdf.org)