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[Cites 0, Cited by 0] [Section 27P] [Entire Act]

Union of India - Subsection

Section 27P(2) in Conduct of Elections Rules, 1961

(2)The returning officer shall also prepare, and maintain up-to date, a separate list of all classified service voters who have given intimation of their proxies under rule 27-O, and also of all such proxies with their complete addresses, in such form and such manner as the Election Commission may specify from time to time.