Rajasthan High Court - Jodhpur
Ramjivan Jat vs Mr. Sandeep Verma on 24 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [WCP-720/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 720/2021 Ramjivan Jat
----Petitioner Versus Mr. Sandeep Verma
----Respondent For Petitioner(s) : Mr. DK Soni For Respondent(s) :
JUSTICE DINESH MEHTA Order 24/09/2021 Issue notice to respondent No.2.
(DINESH MEHTA),J 85-pooja/-(Downloaded on 24/09/2021 at 09:25:59 PM)
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