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Rajasthan High Court - Jodhpur

Ramjivan Jat vs Mr. Sandeep Verma on 24 September, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 1) [WCP-720/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 720/2021 Ramjivan Jat

----Petitioner Versus Mr. Sandeep Verma

----Respondent For Petitioner(s) : Mr. DK Soni For Respondent(s) :

JUSTICE DINESH MEHTA Order 24/09/2021 Issue notice to respondent No.2.
(DINESH MEHTA),J 85-pooja/-
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