Sri Chinnappa Reddy S/O Late Dodda ... vs Sri C Nanjundappa S/O Late Chinnanna on 17 February, 2011

[Cites 3, Cited by 0]
Karnataka High Court

Sri Chinnappa Reddy S/O Late Dodda ... vs Sri C Nanjundappa S/O Late Chinnanna on 17 February, 2011

2 RS;-"i E 2?/i1~9_f2G07

3. SE E:',NE\..
S / O. L-53{1.'}%I .{_)OI3DA §&'w':'-\IJA1;"x§"¥'.,
AG 1%:-1') AEEOUE' 3 1 '&'}§;'--'xRS.

 R}\\?I»
S ,7 Ow E..AT£$ DOD DA A¥'ALj\LM"'I.
:'\C}1%I§») A§3OU'E' 29 YEARS,

5. S1"{'I\-VKNNA, 
8/ O. LATE DO'I')DA AK-['ALA.1AH, 
I-\GI€I.3 ABOUT 2'? YEARS. ? .'

ALL AR1'~: RESIIﬁ)iN(3 A51'
RAJ}-\NUKUN"1'E VILLAGE.
I-I:§:sARAG_1'»-1A'mx IMIQBLI,  
IEBANGALORE NORTH 'frAL1ﬁJ2:., . V "
E3ANGA£,OR£Cw64. "  * 

{BY 5121. z-3.c.. .R£&J1££E\'.A, gx2'.3v,«3]j '

   ;e,.P'I>§5LLANT/S

AND:

SR1. C. NANJ_t;N:)Aw£?§5A.; = 
5/0. LA'E'£%3C.I'-§.}N1\EANI\EA;. ' 

ATGEE) _.{?'._--:3OU'£' 6«4,Y£5A"Z¥{S§'

_ ~ ,R/AT ~§%':AJA:'aE UKUN"fE§ V_VH,.»LAC} Ii,

1E"-z.£«:sA3;a2Ac;.§;1A'r'"IfA IJGBLT,

 ~ £3A:\s<::g\1,<)1-s:r<: I\EC}R_'I'}--I 'I'A}L,U'.K.

£3gs.2.'\2 ;:;A:;r)_"m_§:  . ;. . . _ RESPOND RENT/S

(E3Y::"§_§§i, vi. :5; LA:3§.:i:M1:3AR FOR C/R, ADV.)

ZRSA IS FILED U/S. 100 OF CPC AGAENST TPIE

 ' ;?*UD<;£--§§E\!§E¥ZE\'?'E.' 82 DEGREE IDATEJE7): 24.2.2007 PASSED IN
 F€.;fX';N_Q,--' 50/.2006 ON 'F1"{I:? F£L_E#I OF THE }3'I{E?}$£If)]I'€G OP'.F1CI*ZR_.

_V At}? 'I'I§{A{Z1~: COURT EL E3AE\;'G.A.E,O.I{.Ii- R15 RA}, IHST,
 .vvE3z7*£'§£C,§z"x'§.,{)£'€E*Z-. E.3§$?%/I.1SSING 'E"}9{17*-I z%I3E37I§ZE'xi., Aﬁff} CONFIRMING



3 E435-32"a E 24§};'200'F'

'E'I~¥E JEJICJCE I%}I.\ITi':1N'i' AND I.)ECRI*Z'£<Z 1"):-YE"ICI'): 15.3.2306 PASS1?Z.D
IN (}.S.§\'(3.i3{ii:'3/"1999 ON '}ff'§1£Z I*'I'L.1rI 0.1? 'E'¥"{?:'-1 I ;X{")I',)L. CEVZL
J 13 DC} E, {Si~?..1[}§\'.), BANGALO RR R L} RAL D I STFE-?_§C'l".
£3ANC§ALOIf€.I?L.   

Tms RSA HA\fENG- i3E'.E1':\i E---1£§,A.R.I.) ANI) z:§~js§'§f;:Ve.x}'

comma: CJN :'«'*<>§'a I-"RONOU'NCE§.MI?,N'{' (312-' JUI)G'AM':+:r§1i, ""I'§-i§S"  

EBAY. TE**II%I CC}UE{"I' I')i?ZEJI\«""P,3I'{?i%Z1i} 'I'"'i"i£i: FOI,LO\7»'E_\I'€3:.. .. b 

JUnGIv1EN'r=__

The m'1sL1.cc.:ess.i'L1§ de:{e1":c12a,ti{'s§ have:.;1;§p:'<:z1<§}"1€e;l. this Co'LV1r!1_ ;

in S€C()1'}€i a;:)g:)<32:11 cha11cmgi1'1g tE1ejtj1=:.1_g,{1:1_<:r11E. anal' Adécreég grzlrﬁilag
1/? ssh:a.1'e to $116 ;fe813<)nde'1'1_1:'$.11 the Vs_;V11iL.._g.>1'd§>c1'1ies and to e:%:f"i33(:1';
{he divisi<m by n1<31;'.eS and ':i><)u"r1.ds,,  A

2. v~'i"I1"e.--.f;; Cj-gﬁs; 1':§ii§<:xrai1--:.§:."1'r)1' t:1"'iE:'"pi11"})()se of't'h1's appeal in
brief are  u}'1cier:_ VV *-

TE1:: pm**f;:.i_<~3s3-z:1rc-_1f:éJ.E:.*'3rE*d in as; per their r:--'m}«:. besfme the

~ vi fria] C{5LL.11fi  1'c>;* the f§'1,;rpHQse of <:0r:venie1'1r::<:%.

 3'1Cu"3s15ﬂé1'..€*§1:if'ses hemzin we'1'<: the det'e11d21111,:s. \-!e'h€1"t'3EiS¢ §..h{:

1*6Spo1i£ie:?:'11',  QtI_E.1:;::; p§21_i1'1t'i'§'f"W}1<3 ins.~31i¥:11h-sic? a smit. for _pa1'£ii.i:m and

 ' 'sVep21:'21ie.. ;)f;_ssttssio1.1 of two i1,er1'1s; sf pz'«:>p(;?1'1,ie?ss i.«::.. S.1\§m.}/2

 ' ;"§'1x:*aS§{:':*.§'z.1:g§ £1 12 g.;1;11'1t'.as; zmd E3xE\;'().1 / .19 I31r:?2J.s;1.t:'i1'1g; 1 g_{1.z:":'{21 w'i§.h

 "«€;'E1e"§b<5:ime:i21mix; d::;%;<;<.:1'%b«:%{'i in ihez ;<a::'I":<:<§:;:1c-r £0 Ehiff §:31z1ir:'i.. "fhe:

2'



4 §"{-2'3.»-'3. .1249;:2o{}'?
§31211':":1iI"f d.11d f.e1'£..]1r;r of cit->.I'er1.c§a113i;~'3 are $21116 £1,111 b1'0ihe1's. The,
f2'1H"}€'I' of the c:1c%fer1d;'1r'1ts 'W218 {.1267 clcieést 1'1§eI:1.b@r in t.E2(~.*[" 1':",1}11i1,VT'

zmcl 1119}-* wcrrc §ivir1g}'c)i1114l};-' and it is {f.'I£1iI}'1(?{1 ti1'1z1'i  §';it'h£;r"

the c,1t>i'e:1d;11";1.s:-; 1>e§.:1g £110 {?1(.§€?éS{ rm-:1'1'1b<:1* wag :7n__z11':;21'g;iIi'g E1§'--!_(? '

affai1's of £110 _}'0i11i. faiziliiiy and in }i'i€%i&*'<c>j" '.5;(m'1:-? "t§:fibi"'CVf'1("t€:3

z1n1('};':gSE': '£116 1m;?E1'1b€1"$, 1'I'1e1'e was 21' p':'1.1'iit.i0z'i' ._b€iweés1*.:;f§€r 

pa:"'1ies under the :*t*gi$te:'eci pa=1z*'i'i--1V._i'.(5*:.1 cicééti x:i2;1"ii--€:Ac1V'v_:1 Ir1 

the said 1')2m;'.iti()1T1. thfs st;-if: 13rc)pc"1'tiés.:-- \.3;='ere not 'i.-zxcrhlcied. The
pIai1'1t.iff C011t':ends that t:h<:  Suit. ";)1'};);§'e1't:ic*;éA.;1§<:L1gw,i1,h S.N0.4/1.
and 45/ 2 r1'1e2xs1:1'i';f1Vg .6 z1c2'é:§§ E3E§ _g;§1i3i};a.$ iﬂltfl 2 acres 24 g,{L1ntaS

resp<3c'i.iv@Ey u_.t»:'-;;f€:v 44gr*I.é::1;!'e€1 _b_y:1r1 ~.c')rtier of the Tahsilcim" dateci

4.2.1959: in 1._1'ié¥I'gr1a_m7eV ufv I:7)Qdt:i2.1_* Avalappa the father of the
defe:1c}2:m1s.« as tE'1<éjJVfx&:ﬁﬁi'=e 'i'.1"w..:¢__1%'1*.«"1'2'?mc1s. in 1,116 par"iit'i0I1 that was

held 1.11;". I211'1('.1  1 and 45/2 were pee}'2*1:ii.'irm€;%c¥ é'i.1"_3d

'1'.'h.e s'i<u{i"c2i..A'-oi' ':--.13e 13I21i:i"1"t'i'i":i' was givan m t.}1<': said p:'opc:r1:ies in

é1d_d'1{.i[;3';*';T. £'::(5'41h:">  of_.3"i'r;',2" joini fzm'11'ly }.)1'<)1'JeI"£.ie:3 as m<~:1":£.i0ned in Ehc

pa-1rt':§i:i__(')'Vi'1 dcjcd  3 7--O'"?- E 974.

3, " T_1_'i:'c: pkxirltifi' c::iaEz11s that 'i,I1<>ugh. E.i"1e1'e was a p:1r'{:i'i.ion

'  in _1he_:§ }}A:;=.z1.:' IEW4, 'i;h<;% 31.111. 1i)I"{,)f,)C",E"U.E'.f_~"; wem kegﬁ. f:3z.'_}'<:)i'1'1i'. {E86 0?

:fh.e;t5§>I.21.i1'11i'E'f zilmi t§'::;': deftzzziie-1:':i,:% 2:m{% 1.83:1: Nix} Sf the $1.111

%.



D€f<3}"§d2E111S 2;2.r1d they-' are i1"1joi.m }::»0sse2ses;§c.>11 as

a21IIeg__3je<'§ 'L'

1 RSA 1 24%} ,1' 200?

2. v'§zV1'1€'.§1']('?§" the If.)efc%1':da.1'1ts prc)\='esea 1_h.2t1't" »  ~ 

em; f£iE("'1.l,1E'I'1 <33' p;*zriii.1'r:):'1 in the £'a1.mi§y u.nde--r i:h§;:.TV"' "

I{c%gisT'&*1*é:c§ 1:)e1.1"Eé.'{'.i():'1 deeci d£1f.eci_HM17."?.1974"

H16 z111c3i,1'11r;%3':i. of Ehrsr p1*()pe1"1,i<:<s;[t.0 ihé j3'e¥:;j}_3é€§.1.ix;'<é'-. 

s1"1z'n*es:. as zzilegecl in para Nc;.--'i;_oi"--_1E1e \'\x':1_i1t'r'::1 =

si.:3:1<::n1<«:.13"{.'?

3. \«'Vhe1he1_' the __If}Vé§7£:11d_§:J11,s.' "fL1;jE1§j§'

proves i.1"1z:11 the S'L1Vi1§"  1101 I§r.1.d I'.1'1..¥3:t1.'i}';3Ei.b1(E% in the

}31'c3S€:ni' [($113 as E;1H{'?g€C£ i11L'P2i:='a1 N_($s.. $,z-izijd 9 of

the W1"§E.1e1'1 s?..éit'¢I11e}?1E.'? V' '

 VV'¥*_3h¢{i°:.§t3*"~1;iie.. pE:«1u'1'11.if.f is <::11Ut1€d For

;3z?u"E:'i'j()1i' and use}:-.é1'mi.'e«.p'U:%sesssi<)1'1 of his share in

':..f1_e sL1it'.'s<*§'1i;:dL;1--e p';j()1j6r€:ié3s as zlméged'?

A. W'Eie'r.I-M Ehe p§a1'nt:i1'I'is er1t'ii..]ed fbr

" "f}1Ef§§.}'}(:i~ ;')1:<ji'ivt$ 21$ przxyed as alleged?

't'3V.T f-- To w1121"i' a"eh.e=I."i1'211')y: the: ;325z.1"1'.3;c%s am:

£2-1>'--r:'£'.i1.-1'&:ﬁ%.'.?""



 RSA 1249/2007

6. I)Lu"ir1g the L1*1':aI, Ulttf ;.')1aiu%.i.ff\v2~1s exmilim->(i as }5'W.1
a1"1cI two wit.z'T1c*s';§;c2s PE-'v's3.2 a11.c.i 3 2-mcl. in their f;*.\-'iCiv(":IVVT'-Z'..af:;«"'.»_v"{'.}1C.
d0c1,1r11e11t.s 93348.1'. .1. 1.0 I-".4? wax'. :'1'12'11'}s:<;~.c.i.  _
r2xa.mi:1eci th<: térsi. (i<;*fe11da11i. ass I')W.1 and 2:1   e;1x':1''LI--«.. '
in {heir eV:ici<:r'1(:re, gm. 11'121r.ked 111:?  3%' 
The Triak Cio2,.:1'E. heard the c:<.}»::;'41:*sc-*,E. Eh%~ V11':c> 2
appr€(\i21E.icm of the Ina1t.e1*i2'--21 on  he1d ' 'Li"1;c'i'i,'  is
er:I:i':.l.ecI '10 gel 1/& shz1.rc  ';V)V1'*A<);5Jert.:{es and
directed to effecl. the di\ris{()V1'1 b3} Ag;g1*ie\red
by 'the j'udgrr1c1'1  ihc def.éI1dz1n{s
z1pp1'o2.u':hec'£ Ehé   in RA 50/2006. which

also cIis1*r'1isscr_,§ ﬂfzpezzl."~21ﬁ.er_'}1<:\ari1'zg 'the céotmsel For the

p.e1riie55. Agg;1jic%*.IecE by 1.?-":6 c:VC'r«1'_(til:;.'i.*e11i' firldings of both the Coulis

belaw, 1_i--"1€:3 p1'esé;1,1. a'p;je211"-hzxs Ihc~%<:im. _.1x:4:1 by flhﬁ (i€.fe.:'1u3.n.i,5.s.

 _'1":'l.i:,-) Ci~?1.11'E.Vide order cia'1ecE 26.2.2009 hi-18 framed the
f'c>:1'E€.>_\&}';'1f.:;j«.§; $3'1.1i:§_s;t'._:a1niiéaf q_uesi.im'1 01' Eeixv.

V "\f'a"13:c=%'£.1'[.1c=:z" %";hr;*. in1pug1'1ed jucig1'11c?11t..s are:
vii.i";;t1:_(«::i;.i for non~co1'1s;i([email protected]<>1'1 <)I'111at.eria1 re(:ii2:.1ss

: ':"n.£a:x.:.:)'1 :2"



"ﬁg

'I"{:Vi§§§::V{::§%E-{E41€{I§ i.h0:.:g}': ii. is s-;:.a i'c.%«:.:1; i'.§":;1*£'. <:;>s;<'3€p§', {.116 §:sr<>p<;%1't.;'€s~3

10 RS3 E 249 ,1 QCSO'?

that aI:>::e<;"r1"1ce of an}--' ma't',€31"ia.1 to _§31"c)vc* E11221': there was 1'11equi1,a§3Ie

pa2"iit,im1 or that, inc part'i.1;'.o1'1 ("iced was viffiatied due": ::c)71f'1:".éu,1d,

Coercion. 111159;rep:'£:s::?I1t'.:;;.1,im3 t;',i('..§ ihe pi21i.1'1iii'f <:2i1'1I1Q'i'.~-;3'f1;1§_1_i1.%i§;1

21 Suit for paniiiorl. "§'ha:>1,1gI:1 ha-*.. I'€f',f€I"3'€.(j1 ﬁ.Q__._AiIh§§'.V_g3:1i'§', m 

O.S.N0.<14} / 1982 med byChiE{1<21 A -va:i;ua1?_1',' '»;.h§=_,s~,-ui:.-- ;5:e1~:§¢.i,}i;<§_;_c§f

a different branch a11ci 1101: me bmmch or 'the g31a§f:1;1'f"f shad'. 

defenciailés. The said Sui? .:"q3;:)(-:z11'§'vL«?:.1:§:3°'have  on
r11<«:ri.1,s. There was an 'j1:I!V¥:i'é':;§I"I:§(:I1"£,'éiiidAVvdeC1'€e in
RA No.20/1992 and :1   CIefaL1I'{,. as
NQJ731/1995 was   'the relief of
dec:Ee1rat.icm zmjsdﬂ    ,8? the suit schedule

pr0pe1"iies[21nd_ i1j'é.' saidA s2.:_i{'-.V;1l:;0.' tzelme to be ciismissed for
default. The Qei"iiI'iéc}-.cc;«py »_c§i7-- €'h'é plaim. has been p1"0duced at

('1

1'-:.xa.I_)_. 10;&1§1€§ i.§.1(;'V£}l"dE?E"'Sh£§(%'{.  been pmd.uc<3c% at }'}2x.E. .3. '1'he

 Hie:-"<3 1.5171 t§~?':'a£T. "iI51.e s1.1i14"'é'z2.111e to be di.srniss(:%d for default does

n.<5i...b::;r 3t;i1§;_?'V'=piaEi'I%';iﬁ? {tom Iiiing a fresh suit for parmion and

'~.sep.:11'é1't_<:. po:;s;e'$..sii)I.T1. as $116 13r1'.3'2c.ipEe of ressjuciic:.::11..21 is not
«  ~ .. «2:pp1i:72able'L _ 3

 j "  *.1_O_f So far a:=s tthts re<:i.1.2al:?s c"<.)111.a.it'1e:ci in 'E%Zx.I)1 (:"L><;.P,2) 

.4»



12 R821. 1249;20()7
11. It is C0t1.1:.er1c.ieci. 13;; the ]e>z«1;'I1ed {:c;>:;1.z'1s5é:%l for the
a;3pe1.1.an.1..:~3 111.2%: the 5.-:z:1"1. pI'{)}3€I.'E.Ii£i?:¥$ are the Serlf z1<?q"'i;:ired

;:)r€}p<?:I't.:'<:r55. Ii.  r'£tIev'21:'1t: 1.0 1'10t",.<>.. '(hen apzzui i7z'(3£].1..__iE1éé'L.$11ii. 

p:"Gp<3:"1.ies, 113.9 Ia.1'1d:.+a bea'r'iI1g;f RS. I\§0s.<'1/1 and 45;'2_V'131~;§z.155Vi11"i1'1g.§.: V'

6 a.(:1'es 35 gL1m.as and 2 acmeis 24 gL1r1'£.';1H:§ 
the mam lands and {.116 father <:si 1,hE: 
£1§3p}i('.£11i()}1 For grant, of c)c:(:t.:j;;)»e?t1.?;:§i§;<_b z*ig;j4§.}V.1'1i-.?_ . 'for: "'E:;.nds
:'n.c1udi.r1g the suit gjroperfsicjs.   "?T10'£ 'if'i'~.d'iS£)L1'E'f3. So
also, the fact t.};1a.t. the fa.1.}{€:i*t was the eﬁder
member 0f'1..h<: I'a.Ivni:1'§;-I' is :1«;-.'>'i'.' Eii'.~,;1;%;;L:.v1_.'c;>.Ad.:',vL»..};a é.}1«;§§;§'é'c::~cums1.ances,
when the i}1i',ht::.r"(;"i"  ;gaV1"1."f'1V£:~13IiC&1t'i0r1 for gram.
cf ocr(:'L1p213}c}! '1'ﬁ _'V"1~'.:-'.._$;_".!e<"'.1. of the suifi }:1'.€-£118 and aiso
the p1'o13e'rt:ﬁé::s_ bI"'t'.f€J".I"Cd    has to be céensidel-ed that the

suit p1'e.p':'-1'1i€s~3 2:11'? 'i'..''*;:*. j0i'm':. iimliiy p1'G;.)<:s"{.iCs. as ii; <;;'€,- was a

'V.'ﬁéiiiti€5i'?. i}i-'KV'i'6é§§?(?i'. of  1 and 45/2. Even £136 perusal of

the. cm} é~,1:'.i:Vt:1«5:1i:7£§'T~.c3V_f~~ '1.h.€§ parties rev<:ais3 1.}1a1: the said §3'r0p<:r1':y

 wcam Le..<§<3z:E  a ;T--c)Ai:'11 E'a1'11iE}-* ].>1'()pc:1'1,ic;és.a, and though 2.1%: fat,he1' of

« iv»-k§.',1V".1'\'-.»'. {1c;3f"c:%11€"§:51_r§~i:3 has pnzt. up the (','(}I'}.S1.i"L1(',T.i()'I1 of 21 house and ::.h:':

' «.c§€:-!'¢.1V:.c_§;1i'1":.s.=.e 22:1'? ':"€:e»i(iiz[:g 1,h.c:'.1"€. the Siliﬁi ho1.1s<: cicmss not mtcugay

 --.'i.1«'1e '*{ai11c)E<:3 of their §>:'(>§:»€*1"'ty n'1<%21ses1.1;"ing 1.2 g;I.,:11{as--2<; zimci in $L1C}1

2'?

K...



I. 13 R81'. .1 249 /203'?

c1'1*c1111'1s1am:es. the pI22.i11tiE'f  jL1st.iﬁ€c1 in seeking 21 share
zlileasi. in the vazrz-1111'. space i.:':1£?EudiI1g "the 1101,1539 1.:»;'()pe1.'£.y which

can be givm.'1 {.0 {he slzare of t.h€: d(.'f€I1dE1i1i.S.

12. '.['h.e 1e:.1rne:c£ (:0L11'1s3el i"1.:1'{l1e::' C<31'11,e1"1Md_c%"c1~...i.h:i§1~whérr 

{here was aimzzciv )z-m;i1.i<3r1 mxclrsi' the? ;2fi.it,ioi':. dé:=L€-.-d. w,. E2>§LP.2 

(Ex..D.1} a fL1I'i'..I'1€I' suit. for pa1ri.i1.ior1 ca.r1V:__1é'i'.._l3c: :11é1i:1.fa.ir::ed1-' .O.r1 

this .':'1SpE.'.C1. of the m.21i.t'e1'. t':he c(>é.:;«nE§cI for tjh.eV 'r*t?§3';>0'ﬁ.de1§t. has
re}.:'.ed upon a ciecrision tnikllgt A13;aX"Cﬁét:2*!"r§3p0r'iéd"'i.rI" ["1976] 1
SCR page 863 (Rainam C11'é%;.i2:f'Q13."V';._S.*M.Ku.ppuswaIni

CI1etf'ia1' & 0119.). \v13' ere.i_:"1, 1'3': is b$f.22i,e.d°.é1.S--m"1der;'

 "E-'1iiidI:..:_VI;aw  j'3'£:3._f'iZii.i0§1 --~» when may be
I'€TOpé-1']€'d' -~'Mii'IQ"F--..C€)§i)'2i'E7CE§1.1€1"S + When partitierm

b1'nding"'-:)_n"iheft;. 4'

   }3at*'i'I'[ié11 ei'f.'ec1'.cd bﬂween the
V '1:.w.(».2111.};}<é;fS<Q'f"a1_n 1~"Iind1.1 Undivided I?a1n1'ly by their
_'eé'x;yﬁri "v€5'%i.i,;._io:;i:'vaihci wiéh their zroruseni; ctazmot be

A1*r:;_(V)p<.=.n<2d_ﬁaxilzaassrs it  S1'1OW1'1 1.11231" ii.  tkbtaizmeci
by f7.:"E}:{§_€§. c:0e.r(1%2'()1'1. n1is1'e1:)res€11i.a1ion or Llildtlé'.

V " infhaéiljce. In sucéh a zitase, the Com"! shemld
 rs3<.;j%.zir<% ss[;"1'c'.:'. p:'0(.>f of fa<;'1.s.--:~. bectzmsw. an act". i:'1=:'<:t:'

 x1v<:a tamzm 3: 1151113 <~»;<ta<.»1ci( 



14 RSA .:249;'2c>{}7
.13. So when 01'1r.:<:= :2 1')2.n't'i%'.i:')r1  c?§.'1'ec1,ecl be1.wc%<::1 {he

IIECIEIDCTFS-3 of an HiI.'1.C§E.1 U1'1dividec1 Fézxlaiiy by =;.}1é-21.1' ()W'i"1 x{{3E'i.iT.i0;1

and with their {',(,}'i1S€'.I'11. ii 0.;-m1'":01. E36 I'€(}§T)(':?1'}f3C§ L1.1'1Ies3s_.i.i_iS.s}i1§§%VVi':u

$12114 it was 0E;>'t.;«,1i1'1€d by §:'2;u.1s:i. C()('.i'('.i{)1""1, miszrep1"€§3c111fa{:itj11 0-15 V

Llndue in.IE1,1e1.'1ce, £13m' h<>;'c  the ('%$iSé,"w,x{%1;:;;*c3.gt._§ié::f<;: 110":

21E1@g211,io11 by the pEai1T11,i1."f éhat: '£:h€z'€ xir':a,s1':1x.'1y §'r'éugci'; ».c:oei~e:7i(;=3(1, ~

mis repreScm21.1.ior: <2€'<:., at $126  when i,I1e_§:21131;§ii{if1 was
eﬁ'r3cE.€:d under the registie-red p21r'i'ii.--i( ) 1'3 uC""'.i'€'fCi EX.'P.2vA"V[Dx.D.1)_
Furthermore, as could be sécii i1*.Q,ﬁ'1:»'E.}1c%*Li'cci's--i0r1 of the High

Court", of Kerala _j(x.1_R ;*éé3é3 26:3' {V 5:3 (2 70;

(K11'maraswam_;'. «Ev1L14déL¥_£€§:' éirgﬁ  Raja11Vnan.ikkaz11 Udayar

and othergs}. i_.h_é 1V:'39?!}'VT\:.7,,£_'}. r.3f_'Ke1*a121 "I--ijgln Court {'00}; into

considerati<§:1_ 1 i'1e q':v1_eSé.i02'1_ "p.'£1ri'it.i0I1 agexin. where there was

3  as

AI"..&f~~Ii;:1d:.iV'WLéxv »~ Pau"tit:i()11 -- Pmper't.y

 é3.>§<:A1't1dé£i iépm M Righis of (:(}p21rr:e£1c%r$ in.

'  am if('°.I}'] of jr.;1i:'14i'. fe11'11i1y p1'0p<3rt:y is;
iefii.  ﬁ3;_.:1v in H19 ;:>a2t.1'1i':.i0t1 {he 1.'i.g§1é. of the
?(*.'..(}}}E1vEv'V{',.(;',I'1€1'-_<.'» in 11113 t'3X(',EE,§d0CE p1fope'rt.'y Will HOE. be

V' --E.tis_§§1, by ihe pa.:°f,3L':.i()I1 é':'1']T,C["t'"'.(i§ 1:110 mini car} he

 e1:1fe:>r<:ed by a E"1"e::*s's!'1 ;:>z1;"E.i.1'i{.)1'1 :31" t.h;1£' ;:>mpe:"1},?."'



'I 5 RSA 1249/2()i37

I4. F13rE..1'1e::'1'1101'e, the c'>m1r1seI for ma msiapc)1'}dc%§1i, 31551)

reiiecti upcm a Cie(.'isi01'1 syc-r§30rt.e<i in AIR 1958 s'\f1AI'.)HYA I"Ei~'.V/«';{:."'.J",i:". SE-1
30-4 {V 45 (1 I13) (M'.1.1121.;'1'1 C1';21nd {?};1}%1t3t.e?€_3f}z1.1.1«~~--."§'gf'é?§'§f1§ ..'  
Ka11c.hh<:r1di1z111 Biiaiyalaxi 21nd 01':he1'é's}, wI;1c'-%1'c,~i1";.H_ :'t,§;»§' 
Bench of M21d1'1y:;1 '¥5'1'ad.esh I~*Iig./§i1   
portion of 'the juiyxt, ikimily p1'0p{:1'ty 1%é:sg i3V:A;.ez1  

paE't.ii.i.0:1, wh21Eevesr Eihe 1'eas0t1,V  to  j'0i11't.

property and ii nmst: be dvixi-'i§je3c1 E'?LA,:*"'1"'1"{";T1'.'.'§;;,':'3€.V »?."'}--"_1.t";3 ;3e&'1;s§t)1'2s"\;vh.0 took

'unde1'the p3.1'tit1'o;L ._ . . _ V .
15. So. as ceulci bﬁ-'E-:'{T€I:T f'i'c31_11. _E.1:év_pfiﬂ£:'ip1es laid down

by the if-*I1'.gh C()'1;1Ai*i:égi.:f; "£'}3e'«.giéa:rVi.si01§s refr:1*re.d 1,0 supra. despim
the pz11'1ii.idn__  $:x{%':.\7's:'é*._€>1V1"4. :.hé"«--__%§E1h1i1y membe1's. Emma 01' %he

p1'r_)pe'rti6:--rs-V f.."_E11'1 E3e::v-.1«:cf-;*.'m.§ '«:)i's."1i':iy and as comic! be 556611 f1"(>.m the

:'V.V<2x}idr:%11Vée.{,f~1i1t Vvizgxs been ice! by the paxties, it ':3 the specific

cc$n1é1i;_1ic5n...§i3{_1hé>'*p1é2,i1'1i:iff' t':1r1a.t: the suit p1'()p€1'%.ies xverc useé as

 E2 T1'.1jA{"£1'$51'1iI1Vf_f;~ y;:1;*r:i zmd Mz1m1.re Pit: joimily even £.:.fi:€r the

«  j'j.~v.§Jé1.af1,i€.io1'1,";3e:3}t.h.er<:  no II12':11(".'.1'id.l pI'c':1!;?{3(i on r<::<::o1°c,i 1.0 show {hm

' «..€:§:"1\:=§_ p1_aii'1«1.ii'i' was <>us'1"<~2d {'mr.1'1 E.1"1Cmj0E1'1fi. p0Sf-3(TSSi()I1 0f the: joint;

 ---.I)'mp{f::'E,.y 21% 223113; EZ.iI1":c. In '£.k'::?:s"st: c*.i1*(7L.1rz'1si.a1'1ce§s, 11'ze:"r3§y b€t'J:'c1{.%S€



W

J: . V 

1.
6 RSA 124$}/2{}(}7 t.h<~3 pa.1"t.i%;,io:'1 in i:1'1<:% year 1974. it (10:33 not mean that the p1ai11t:ii"f Eases his right 1:0 f,%€<;'}{ §)E}§"H1.§{)1'1 on $116 g,1'c>ux3ciui;haL_Vhis suié. is §t)z~11'r<3d by térrxe. \"\-*'}'1ez: i.h:::~ 55111.1. }i)F{)pf3I.'i.y is.__a:%'{§§1'{;i:":::._§?é;_.a£a joinﬁ iazlaiiy §>r<)pe1't.y. the (?2;'s'L1Sf;', 0{z1c'1.i0:1 {or é,hv3.p:1z),§r1'i--i:i'i' .2_1i°is;é3"..'~;.. u ' when ihc: c1e1'e11c§a1r1Es 1'(;'fL1S€-S Lo <31'i'<;%t:i', CU.'~§iV.S§'}';)I<'i--, I21 'E--.3f.14'c'1--';:'~*i.;%ic*.vg_ 51)}? the 2nai,€e:.1' armi on app1*ec:ia'{i0:1*of i11eV11_1a'tm*ia1_o*19rrvéttbrd}. i"ddé not think that ihe Courts b<-:}c)w (?{31.E,1iT:§1,'{.€?€i é::1y'erf0r§;:3 gr::1;1t.§ng 21 d<~;c:'c:<:. for pa:"1.i'u'0n. E""1'<'3t_1€:£:.. I _&i:1s.§_\}.r(--*,:.r._ Eht-:'~-- .subs1:a.1:1Liz11. question of law in negative a11d ;3r(>(:a':eC1._t<; . ;§)V21:§.-3 i7rjV1!L}'w§ng:
=: 'V The CIiSI'."1'i.§':'~»»'-'s(A;;V(".1.'. «-Nd'(1oS:i.$. EEEEGE
Legal Document View

Unlock Advanced Research with PRISMAI

Karnataka High Court

Sri Chinnappa Reddy S/O Late Dodda ... vs Sri C Nanjundappa S/O Late Chinnanna on 17 February, 2011
