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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(5) in Bihar Anti Terrorist Squad Rules, 2014

(5)Under the Service Conduct Rules, Indian Official Secrets Act, 1923 and Police Manual Rule 710 (a), the personnel of the ATS, including those working under agreement or contract, shall be prohibited from communicating to anybody, whosoever any information or revealing any government document or other facts to which access is obtained in the course of the discharge of their official duty.