Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

UT Ladakh - Subsection

Section 15(5) in The University of Ladakh Act, 2018

(5)The Registrar of the Cluster University shall have power to realize and receive all moneys due to the Cluster University and sign and grant receipts for the same, to make all disbursements on account of the Cluster University and, subject to provisions of Statutes, sign such cheques or other instruments as may be necessary for the purpose.