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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(vi) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(vi)watching and evaluating the minor irrigation, water management and water development programmes in the district specially schemes for water distribution, development of sub-soil water, and watershed development in the district;