Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 87(2)] [Section 87] [Entire Act] Union of India - Subsection Section 87(2)(d) in The Merchant Shipping Act, 1958 (d)the qualifications to be required of persons desirous of obtaining certificates of competency for the grades falling under section 78;