Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 747] [Entire Act] State of Jharkhand - Subsection Section 747(4) in Bihar Education Code, 1961 (4)The Committee must, in matter of control, supervision and management of the organisation, abide by a set of rules approved by the Board of Physical Education, Bihar of such rules as may be framed from time to time by this Board.
