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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(4)The pay, on appointment in Warehousing Development and Regulatory Authority under the provisions above, shall normally be fixed at the minimum of the scale and the Authority may, however, fix it at a higher point in the scale keeping in view the seniority, pay already being drawn and suitability of the candidate.