Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 10 May, 2018
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HIGH COURT OF MADHYA PRADESH
A. C. No.27/2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P)
19
Jabalpur, Dated : 10.5.2018
Shri Akshat Agrawal, Advocate for the appellant.
Shri Amit Seth, Govt. Advocate for the respondent/State.
At the request of learned counsel for the parties, list on 19.7.2018.
(Hemant Gupta) Chief Justice Anchal Digitally signed by ANCHAL KHARE Date: 2018.05.11 17:11:20 +05'30'