Section 15 in Chhattisgarh Rent Control Adaptation Rules, 2016
15. Decision.
- The Rent Controller shall pass the order within a period of 15 days from the date of final hearing and in case the Rent Controller has not passed its order within the said period, then, he shall fix a date for passing the order and such date shall not be fixed beyond 30 days after the date of final hearing and intimation of the date of passing the order shall be given to the parties or their advocate.
