Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000 27. Effect of suspension or cancellation of certificate .-On and from the date of suspension or cancellation of the certificate, the insurer shall cease to transact new insurance business.
