Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Mizoram - Subsection Section 11(3) in Lai Autonomous District (Village Councils) Act, 2007 (3)Construction, maintenance and improvement of public wells and tanks for the supply of water to the village for drinking washing and bathing purposes.
