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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2)(a) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(a)the particular symbol which the candidate has chosen for his first preference out of the list of symbols published under sub-rule (1) ;