Section 13 in Rajasthan Official Trustees Rules, 1956
13. Fees under Section 22.
- The following shall be the prescribed fees for the purpose of Section 22 of the Act, namely:-(1)For copies of accounts, a fee calculated as 1 anna per folio with a minimum fee of Rs. 1/-.(2)For copy of a certificate of an auditor - Rs. 3/-.(3)For information on any single point in respect of any trust in which the account is open - Rs. 2/-.(4)For information or inspection of accounts, searches regarding trusts which have been closed - Rs.4/- per hour.
