Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 8 in The M.P. Cement Apmishran Nivaran Niyam, 1984 8. The facts narrated in the certificate along with reason if any, in support of result of analysis stated in such certificate, shall be presumed to be true, unless the contrary is proved.
