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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(5) in Tamil Nadu Pension Rules, 1978

(5)Where the amount of pension after due calculations, inclusive of ad hoc increment sanctioned from time to time is less than the minimum pension, the difference shall be made good by the grant of further increase in pension.Note. - (i) For purposes of this rule, an officer cannot count the following allowances:-