Delhi High Court - Orders
Pr. Commissioner Of Income Tax vs Fortune Industrial Resources Ltd on 4 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~3, 4 and 26 to 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 491/2022
PR. COMMISSIONER OF INCOME TAX ..... Appellant
versus
FORTUNE INDUSTRIAL RESOURCES LTD.
..... Respondent
+ ITA 497/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
COMPETENT INFOWAYS PVT LTD ..... Respondent
+ ITA 645/2019
PR. COMMISSIONER OF
INCOME TAX (CENTRAL)-2 ..... Appellant
versus
M/S MOON BEVERAGES LTD. ..... Respondent
+ ITA 646/2019
PR. COMMISSIONER OF INCOME
TAX (CENTRAL)-2 ..... Appellant
versus
HINDUSTAN AQUA LTD. ..... Respondent
+ ITA 673/2019
PR. COMMISSIONER OF INCOME
TAX (CENTRAL)-2 ..... Appellant
versus
M/S METBRASS PLASSIM INDIA LTD. ..... Respondent
+ ITA 395/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
MOON BEVERAGES LTD ..... Respondent
ITA 491/2022 & connected matters page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:41
+ ITA 397/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
M/S MOON BEVERAGES LTD ..... Respondent
+ ITA 398/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
MOON BEVERAGES LTD ..... Respondent
+ ITA 420/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
HINDUSTAN AQUA LTD. ..... Respondent
+ ITA 421/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
HAL OFFSHORES LTD ..... Respondent
+ ITA 422/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
M/S HAL OFFSHORES LTD ..... Respondent
+ ITA 423/2022
PR COMMISSIONER OF INCOME TAX(CENTRAL) 2... Appellant
versus
M/S HINDUSTAN AQUA LTD. ..... Respondent
+ ITA 479/2022
PRINCIPAL COMMISSIONER OF INCOME TAX ..... Appellant
versus
M/S METBRASS PLASSIM INDIA LTD ..... Respondent
ITA 491/2022 & connected matters page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:41
+ ITA 480/2022
PR COMMISSIONER OF INCOME TAX ..... Appellant
versus
METBRASS PLASSIM INDIA LTD ..... Respondent
Present : Mr Zoheb Hossain and Mr Vipul Agrawal, Sr Standing
Counsels with Mr Sanjeev Menon, Standing Counsel and Mr
Parth Semwal, Standing Counsels for appellant/Revenue.
Mr Gautam Jain and Mr Ajit Kumar Jha, Ads. for respondents.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 04.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Although, we have heard learned counsel for the parties briefly, the above-captioned matters may not conclude today, as it is already past 4:30 P.M.
2. List the above-captioned matters on 22.02.2024.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 4, 2023 aj Click here to check corrigendum, if any ITA 491/2022 & connected matters page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:41