Section 7 in The Punjab Maternity Benefit Rules, 1967
7. Break for nursing child.
[Section 11 read with section 28(2)(1)] - Each of the two breaks mentioned in section 11 shall be of 20 minutes' duration :Provided that in case the creche or place where children are left by women while on duty is not the vicinity of the place of work a period up to 15 minutes more may be allowed for the purpose of journey to and from creche or the place.
