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Jharkhand High Court

Viveka Nand Jha vs State Of Jharkhand & Ors. on 1 August, 2012

Author: Alok Singh

Bench: Alok Singh

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P. (S) No. 116 of 2008

            Viveka Nand Jha                                             .....   Petitioner
                                      Versus
            1. The State of Jharkhand through
               the Secretary, Building Construction Department, Ranchi
            2. The Engineer-in-Chief, Building Construction Department, Ranchi
            3. The Superintending Engineer, Building Construction Department, Dumka
            4. The Superintending Engineer, Building Construction Department, Godda
            5. The Executive Engineer, Building Construction Department, Dumka
            6. The Executive Engineer, Building Construction Department, Godda
            7. The Deputy Commissioner, Dumka
                                                                    .... Respondents

            CORAM: HON'BLE MR. JUSTICE ALOK SINGH

            For the Petitioner    : Mr. Jay Prakash Jha, Sr. Advocate
                                    Mr. Shree Prakash Jha, Advocate
            For the Respondents : Mr. R.N. Roy, G.P.III
                                    Mr. M.J. Rahman, J.C. to G.P.III
                                      -----
5 /01.08.2012

Present petition stands disposed of in terms of the Judgment passed by this Court on 31st July 2012 in W.P. (S) No.5924 of 2003.

(Alok Singh, J.) R.K.