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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(3) in M.P. Rights of Persons with Disabilities Rules, 2017

(3)The two yearly returns shall be furnished within thirty days of the closing of every alternative financial year :Provided that the first two yearly returns shall be furnished for the financial year 2017 closing on 31st March 2019.