Section 7 in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018
7. Decisions of the Council.
(1)Any decision of the Council shall be made by a majority of its members present at the meeting of the Council and in case of equality of votes, the Chairperson shall have a casting vote.(2)Every reference made under section 18 to the Council shall be decided within a period of ninety days from the date of making such a reference.(3)The Secretariat of the council shall upload the proceedings of every meeting of the Council on the web portal created for the purpose.
