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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2)(c) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(c)Two members of the Council, one representing Occupational Therapists and another representing Physiotherapists nominated by the President of the Council.