Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttarakhand - Subsection Section 38(9) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (9)Nominated members of the Council shall be entitled to travel and daily allowances as notified by the State Government.
