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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(j) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(j)The Committee shall after interviewing the claimants prepare a list of candidates to be recommended for selection to the Public Service Commission for posts of Tehsildar, Naib Tehsildars and for any other posts belonging to the Sub-ordinate Administrative Service.