Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(4) in The Coimbatore City Municipal Corporation Act, 1981 (4)[x x x] [Sub-sections (4) and (5) were omitted by Tamil Nadu Municipal Corporation Laws (Second Amendment) Act, 1991 (Tamil Nadu Act 18 of 1991).]
