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Punjab-Haryana High Court

Board Of Governors Of Niper & Anr vs Prof. Raghuram Rao Akkinepally And Ors on 11 December, 2018

Bench: Krishna Murari, Arun Palli

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                        LPA No.1911 of 2018 (O&M)
                        DATE OF DECISION: 11.12.2018

Board of Governors of NIPER, Mohali and another
                                                                .....Appellants
                                   versus

Prof. Raghuram Rao Akkinepally and others
                                                             .....Respondents

CORAM:-      HON'BLE MR. JUSTICE KRISHNA MURARI, CHIEF JUSTICE
             HON'BLE MR. JUSTICE ARUN PALLI, JUDGE


Present:     Shri Rajiv Atma Ram, Senior Advocate with
             Shri Arjun Pratap Atma Ram, Advocate for the
             appellants
             Shri Puneet Bali, Senior Advocate with
             Shri Arun Gupta, Advocate for caveators/respondents
                  ..

KRISHNA MURARI, CHIEF JUSTICE: (Oral) This appeal stands disposed of in terms of our order of even date in LPA No.1913 of 2018 titled as Union of India and another vs. Professor Raghuram Rao Akkinepally and others.

(KRISHNA MURARI) CHIEF JUSTICE (ARUN PALLI) JUDGE 11.12.2018 parkash NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO 1 of 2 ::: Downloaded on - 07-01-2019 06:12:36 ::: 2 of 2 ::: Downloaded on - 07-01-2019 06:12:37 :::