Punjab-Haryana High Court
Board Of Governors Of Niper & Anr vs Prof. Raghuram Rao Akkinepally And Ors on 11 December, 2018
Bench: Krishna Murari, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
LPA No.1911 of 2018 (O&M)
DATE OF DECISION: 11.12.2018
Board of Governors of NIPER, Mohali and another
.....Appellants
versus
Prof. Raghuram Rao Akkinepally and others
.....Respondents
CORAM:- HON'BLE MR. JUSTICE KRISHNA MURARI, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present: Shri Rajiv Atma Ram, Senior Advocate with
Shri Arjun Pratap Atma Ram, Advocate for the
appellants
Shri Puneet Bali, Senior Advocate with
Shri Arun Gupta, Advocate for caveators/respondents
..
KRISHNA MURARI, CHIEF JUSTICE: (Oral) This appeal stands disposed of in terms of our order of even date in LPA No.1913 of 2018 titled as Union of India and another vs. Professor Raghuram Rao Akkinepally and others.
(KRISHNA MURARI) CHIEF JUSTICE (ARUN PALLI) JUDGE 11.12.2018 parkash NOTE:
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