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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(5)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)a method by which persons submitting applications, claims, reports, documents, and other information may, on a case-by-case basis, receive accurate, complete, specific, and timely advice and directions from the Authority before the completed applications, claims, reports, documents, and other information shall be submitted to the Authority; and