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[Cites 0, Cited by 0] [Section 9(11)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(11)(c) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(c)Did the applicant have any dealings with party in his official capacity at any time, or is the applicant likely to have any dealings with him in the near future ?