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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(1)(b) in The Government of Union Territories Act, 1963

(b)in the Union territory of Pondicherry, a territorial constituency provided in accordance with the provisions of the State of Pondicherry (Representation of the People) Order, 1955, for the purpose of elections to the Representative Assembly of the State of Pondicherry.