Bombay High Court
Dattatray Pandurang Sawant And Anr vs Mohammadali Yusuf Bagdadi And Ors on 21 March, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
(19)-WP-3127-22.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
CIVIL APPELLATE JURISDICTION
signed by
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
WRIT PETITION NO.3127 OF 2022
PANCHAL Date:
2022.03.22
09:57:32
+0530
Mr. Dattatray Pandurang Sawant and Anr. ..Petitioners
Versus
Mohammadali Yusuf Bagdadi and Ors. ..Respondents
Mr. Vaibhav Sukdhare i/by Virendra Tripathi, for the Petitioners.
CORAM : NITIN W. SAMBRE, J.
DATE : 21st MARCH, 2022 P.C.
1. Issue notice to respondent Nos.6 to 17 and also to the Slum Rehabilitation Authority, having its office at Administrative Building, Prof. A. K. Marg, Bandra (W), Mumbai - 400 051, returnable on 19th April, 2022.
2. Needless to clarify that this Court has not stayed the proceedings.
[NITIN W. SAMBRE, J.]
BGP. 1 of 1