(45)any re-appropriation of funds except between items included within the same primary unit of appropriation and in the following cases of voted funds-(a)from one minor head to another;(b)within the same minor head, any re-appropriation from or the provisions for-(i)recurring and non-recurring grants to the University, grants to local bodies for secondary education, and grants to local bodies for primary education ; and any re-appropriation from nonrecurring to recurring in the case of direct grants to non-Government special schools or direct grants to non-Government primary schools; as well as secondary schools;(ii)scholarships in professional colleges under the control of the department, in Secondary schools, in Primary schools, in special schools and State scholarships;(iii)grants for the encouragement of literature;(c)any re-appropriation to the following heads of non-contingencies-(i)the purchase of books and periodicals including library charges;(ii)purchase of apparatus and instruments; and any re-appropriation from or to the provision for prizes, grants to athletic clubs and common room charges, and to the primary unit "non-recurring; annual grant for minor projects" under the head "B-Secondary direct grants to non-Government Secondary Schools";(G. O. no. 3137-E. R., dated the 23rd September, 1926, G. O. no. 85-E.R., dated the 9th May, 1927 and G.O. no. 490-F., dated the 12th January, 1931.)
